Delhi High Court - Orders
Pawan Reley vs Speaker Lok Sabha & Ors on 1 September, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9354/2021
PAWAN RELEY ..... Petitioner
Through: Petitioner in person.
versus
SPEAKER LOK SABHA & ORS. ..... Respondents
Through: Mr. Chetan Sharma, Additional
Solicitor General, Mr. Kirtiman Singh, Central
Government Standing Counsel with Mr. Vinay
Yadav, Mr. Akshay Gadeock, Mr. Amit Gupta,
Mr. Sahaj Garg, Advocates
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 01.09.2021 CM APPL. 29054/2021 (Exemption) Allowed, subject to all just exceptions. Application is disposed of.
W.P.(C) 9354/2021 We have heard the Petitioner, who appears in person, and learned Additional Solicitor General appearing on behalf of the Respondents.
Learned Additional Solicitor General, who appears on advance copy of the writ petition, seeks time to take instructions in the matter.
List on 30.09.2021.
CHIEF JUSTICE JYOTI SINGH, J SEPTEMBER 01, 2021/rd Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:08.09.2021 20:58:43