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Delhi High Court - Orders

Pawan Reley vs Speaker Lok Sabha & Ors on 1 September, 2021

Author: Jyoti Singh

Bench: Chief Justice, Jyoti Singh

                          $~35
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 9354/2021
                               PAWAN RELEY                                   ..... Petitioner
                                                Through: Petitioner in person.
                                                versus
                                SPEAKER LOK SABHA & ORS.                      ..... Respondents
                                              Through: Mr. Chetan Sharma, Additional
                                              Solicitor General, Mr. Kirtiman Singh, Central
                                              Government Standing Counsel with Mr. Vinay
                                              Yadav, Mr. Akshay Gadeock, Mr. Amit Gupta,
                                              Mr. Sahaj Garg, Advocates
                                CORAM:
                                HON'BLE THE CHIEF JUSTICE
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                              ORDER

% 01.09.2021 CM APPL. 29054/2021 (Exemption) Allowed, subject to all just exceptions. Application is disposed of.

W.P.(C) 9354/2021 We have heard the Petitioner, who appears in person, and learned Additional Solicitor General appearing on behalf of the Respondents.

Learned Additional Solicitor General, who appears on advance copy of the writ petition, seeks time to take instructions in the matter.

List on 30.09.2021.

CHIEF JUSTICE JYOTI SINGH, J SEPTEMBER 01, 2021/rd Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:08.09.2021 20:58:43