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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(4)(j) in The West Bengal University of Health Sciences Act, 2002

(j)to appoint examiners and moderators, and, if necessary, to remove them and to fix their fees, emoluments and travelling and other allowances after consulting the Academic Council;