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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(q) in Chhattisgarh Rice Custom Milling Order, 2016

(q)"State Agency" means the Chhattisgarh State Cooperative Marketing Federation Limited for paddy procurement and the Chhattisgarh State Civil Supplies Corporation for rice procurement;