Supreme Court - Daily Orders
Tamilnadu Telugu Yuva Sakthi vs Union Of India . on 5 January, 2017
Bench: Pinaki Chandra Ghose, Rohinton Fali Nariman
ITEM NO.7 COURT NO.6 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1029/2016
TAMILNADU TELUGU YUVA SAKTHI Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(With appln. (s) for directions)
WITH
W.P.(C) No. 1030/2016
(With Office Report)
Date: 05/01/2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. Sravan Kumar, Adv.
Mr. D. Mahesh Babu, AOR
Mr. Satish Tamta, Sr. Adv.
Mr. Bhavook Chauhan, Adv.
Dr. Ashutosh Garg, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioners seeks permission to withdraw the Writ Petitions.
The Writ Petitions are dismissed as withdrawn.
(VISHAL ANAND) (SAROJ KUMARI GAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
VISHAL ANAND
Date: 2017.01.05
17:19:22 IST
Reason: