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State of Nagaland - Section

Section 150 in Nagaland Excise Rules

150. Annual stock taking.

- Stock must be taken by the Deputy Commissioner or Superintendent of Excise or in a Sub-division by the Sub-Divisional Officer, or by a gazetted officer deputed by the Deputy Commissioner or Sub-Divisional Officer in each warehouse between the 25th and 31st March, and to avoid complication of accounts no ganga should be issued from any warehouse from the day of weighment to the 31st March. In cases in which the whole of the ganga fit for use is disposed of in the middle of the year and the goladar relinquishes his licence, the account of his warehouses may be closed within the year.