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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(1) in ICFAI University Act, 2003

(1)Where the state Government, after such inquiry as it may deem necessary, is satisfied that ICFAI, Hyderabad has fulfilled the conditions specified in sub-section (2), of section 3, it may direct the ICFAI, Hyderabad to establish an endowment fund.