Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

13. Issue of Permit.

- The Government may, regulate the Transport, the Export and the Import of Horticulture Plants material under Section 8 of the Act, on application by the Nursery Owners in Form 'K', issue permits in Form 'L'.