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[Cites 0, Cited by 0] [Section 120(2)] [Section 120] [Entire Act]

State of Rajasthan - Subsection

Section 120(2)(ii) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(ii)that any winch used in connection with the appliance referred to in such proviso comply with the requirements of Rule 102;