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[Cites 0, Cited by 1] [Section 72] [Entire Act]

State of Maharashtra - Subsection

Section 72(10) in Maharashtra Public Universities Act, 2016

(10)Notwithstanding anything contained in the foregoing sub-sections, the State Government shall have power to prescribe uniform Statutes on the subjects through publication in the OfficialGazette, which shall be binding on the universities.