Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] State of Jammu-Kashmir - Section Section 31 in Jammu and Kashmir Agrarian Reforms Act, 1976 31. [x x x] [Section 31 untitled by Act No. XXXVIII of 1997, section 2.].
