Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 6 in Bihar Centenary Journalism Award Rules, 2012

6. Entries for the Award.

(a)Entries for this Award Scheme will be invited by the Information and Public Relations Department, Bihar through a public notice once every financial year in prescribed form;
(b)Entries could also be received through institutions who could nominate persons in various categories;
(c)The entries shall be accompanied with the bio-data of the nominated person and five copies of the best documents of their services in the field of media (print, electronic, photographs);
(d)Details of awards/prizes received till date by the person nominated shall also be submitted;
(e)For life time achievement award in journalism there would be no need for submitting applications. The selection committee would nominate names in this category.