Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Haryana - Subsection Section 3(4) in The Haryana Homoeopathic Practitioners (General) Rules, 1975 (4)The Registrar shall perform all the duties that may be imposed on him by the Act and the rules made thereunder and regulations made by the Council.
