Supreme Court - Daily Orders
Christ Church Mcconaghy School ... vs Registrar, Firms, Societies And Chits, ... on 27 February, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
ITEM NO.7 COURT NO.9 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No.96/2019
CHRIST CHURCH MCCONAGHY
SCHOOL SOCIETY, LUCKNOW & ANR. Petitioner(s)
VERSUS
REGISTRAR,
FIRMS, SOCIETIES AND CHITS, LUCKNOW, UP & ORS. Respondent(s)
(FOR ADMISSION and I.R.; and, IA No.7326/2019- FOR STAY
APPLICATION)
Date : 27-02-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Dhruv Mehta, Sr. Adv.
Mr. M.C. Dhingra, Adv.
Mr. Gaurav Mehrotra, Adv.
Mr. Gaurav Dhingra, AOR
Mr. Priyansh Kant Roy, Adv.
For Respondent(s) Mr. Raju Ramachandran, Sr. Adv.
Ms. Charu Ambwani, AOR
Mr. Devashish Chauhan, Adv.
Mr. Dhruv Gautam, Adv.
Ms. Neha Agarwal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not see any reason to entertain the transfer petition.
The transfer petition is, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of.
Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.02.27 17:08:30 IST Reason: (MUKESH NASA) (SUMAN JAIN)
COURT MASTER BRANCH OFFICER