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Supreme Court - Daily Orders

Christ Church Mcconaghy School ... vs Registrar, Firms, Societies And Chits, ... on 27 February, 2019

Bench: Uday Umesh Lalit, Indu Malhotra

     ITEM NO.7                                  COURT NO.9                 SECTION XVI-A

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition (Civil) No.96/2019

     CHRIST CHURCH MCCONAGHY
     SCHOOL SOCIETY, LUCKNOW & ANR.                                        Petitioner(s)

                                                        VERSUS

     REGISTRAR,
     FIRMS, SOCIETIES                 AND CHITS, LUCKNOW, UP & ORS.        Respondent(s)

     (FOR   ADMISSION                 and       I.R.;   and,   IA   No.7326/2019-   FOR    STAY
     APPLICATION)


     Date : 27-02-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MS. JUSTICE INDU MALHOTRA

     For Petitioner(s)                    Mr.   Dhruv Mehta, Sr. Adv.
                                          Mr.   M.C. Dhingra, Adv.
                                          Mr.   Gaurav Mehrotra, Adv.
                                          Mr.   Gaurav Dhingra, AOR
                                          Mr.   Priyansh Kant Roy, Adv.

     For Respondent(s)                    Mr.   Raju Ramachandran, Sr. Adv.
                                          Ms.   Charu Ambwani, AOR
                                          Mr.   Devashish Chauhan, Adv.
                                          Mr.   Dhruv Gautam, Adv.
                                          Ms.   Neha Agarwal, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard.

We do not see any reason to entertain the transfer petition.

The transfer petition is, accordingly, dismissed.

Pending application(s), if any, shall stand disposed of.

Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.02.27 17:08:30 IST Reason:
                          (MUKESH NASA)                                    (SUMAN JAIN)
                          COURT MASTER                                    BRANCH OFFICER