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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Tripura - Subsection

Section 31(1)(a) in Tripura Public Demand Recovery Act, 2000

(a)where the certificate is for a demand of an amount exceeding Rs.5,000/-, for a period which may extend from six months to two years.