Section 5 in AMENDMENTS TO THE TAMIL NADU TRANSPARENCY IN TENDERS ( PUBLIC PRIVATE PARTNERSHIP PROCUREMENT ) RULES , 2023
5. in rule 33,
(i)in sub-rule 1, in clause (a), for the expression "8 (eight) weeks", the expression "four weeks" shall be substituted ; and(ii)The second proviso to sub-rule (2) shall be omitted.
