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[Cites 0, Cited by 2] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in The Official Languages Act, 1963

(4)The President may, after consideration of the report referred to in sub-section (3), and the views, if any, expressed by the State Governments thereon, issue directions in accordance with the whole or any part of that report:Provided that the directions so issued shall not be inconsistent with the provisions of section 3.