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[Cites 0, Cited by 0] [Section 951] [Entire Act]

State of Jharkhand - Subsection

Section 951(7) in Bihar Education Code, 1961

(7)No school should be shown in E.S. Table III, as a High or Higher Secondary School or Middle School, etc., unless it has actually been recognised as such by the prescribed authority. School which teaches less than the full primary course, e.g., schools with class I only should be shown as primary schools, Mixed schools should be shown as boys' schools or girls' schools according to the number of boys or girls in question. Recognised Primary Urdu Schools and Recognised Primary Sanskrit Schools should be shown as primary schools but details as to the number of such schools, their pupils and the expenditure incurred on them should be given in the report.