Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(2) in Orissa State Bar Council Legal Aid Rules, 1986

(2)In finalising such rule or in making any amendments thereof State Bar Council Legal Aid Committee shall be consulted and opinion, if any, expressed by such Committee shall be considered.