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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(1) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

(1)A person entering the service by direct recruitment against a clear vacancy shall be placed as Probationer -trainee for a period of 2 year:Provided that any period after such appointment during which a person has been on deputation on a corresponding or higher post shall count towards the period of probation.