Section 33(3) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963
(3)The Government shall deposit in the office of the Tribunal the compensation and interim payment payable under this Act in respect of the said estate or part thereof:Provided that the Government shall be entitled to deduct from the amount to be deposited all moneys, if any, due to them in respect of the said estate or part thereof.
