Jammu & Kashmir High Court
Raj Kumar Gupta vs Bank Of India Bandra East And Anr on 19 May, 2023
Author: Wasim Sadiq Nargal
Bench: Wasim Sadiq Nargal
Sr. No.79
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
MA No. 10/2023
CM No. 2965/2023
CAV No. 884/2023
Raj Kumar Gupta .....Appellant(s)/Petitioner(s)
Through: Mr. Parveen Kapahi, Advocate
Vs
Bank of India Bandra East and anr ..... Respondent(s)
Through: Mr. Jugal Kishore Gupta, Advocate
Coram: HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
ORDER
19.05.2023 Heard in part.
Due to paucity of time, the matter is adjourned.
List for continuation on 24.05.2023.
(Wasim Sadiq Nargal) Judge Jammu 19.05.2023 Tarun