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[Cites 0, Cited by 0] [Section 255] [Entire Act]

Bengal Presidency - Subsection

Section 255(b) in Police Regulations, Bengal , 1943

(b)No officer of lower rank than a Sub-Inspector shall be employed in the investigation of criminal cases except in unavoidable emergencies when an Assistant Sub-Inspector may be so employed as laid down in regulation 207(c).