Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Odisha - Subsection Section 43(1) in The Orissa Co-operative Societies Act, 1962 (1)An Apex Society, which is provided with moneys by the State Government under Section 42 shall, with such moneys, establish a fund to be called the. Principal State Partnership Fund.
