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State of Bihar - Section

Section 38 in The Bihar and Orissa Local Self-Government Act, 1885

38. Formation of Unions.

- The [State] [Substituted by ALO.] Government may by order in writing, constitute any village or group of villages into a Union; and may prescribe for such Union the number of members of which the Union Committee shall consist. Such number shall not be less than five or more than nine.It shall be lawful for the [State] [Substituted by ALO.] Government from time to time to vary or annul such order.