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[Cites 0, Cited by 0] [Section 50(8)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(8)(B) in United Bank of India (Employees') Pension Regulations, 1995

(B)has professional qualifications and the matters in respect of which the practice is to be set up are such as are likely to give his clients an unfair advantage by reason of his previous official position, or