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M/S. Hosdurg Range Kallu Chethu ... vs Commissioner Of Income Tax on 23 August, 2021

Bench: A.M. Khanwilkar, Sanjiv Khanna

     ITEM NO.2                    Court 3 (Video Conferencing)             SECTION XI-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).   203/2017

     M/S. HOSDURG RANGE KALLU CHETHU
     VYAVASAYA THOZHILALI SAHAKARANA SANGHAM
     KOTTACHERRY, REP. BY ITS SEC                                         Appellant(s)

                                                      VERSUS
     COMMISSIONER OF INCOME TAX                                           Respondent(s)


     (IA No. 53922/2021 - STAY APPLICATION)

     WITH
     C.A. No. 204/2017 (XI-A)
     ( FOR STAY APPLICATION ON IA 53919/2021
     IA No. 53919/2021 - STAY APPLICATION)

     Date : 23-08-2021 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR
                             HON'BLE MR. JUSTICE SANJIV KHANNA

     For Appellant(s)
                                       Mr. M. Gireesh Kumar, Adv
                                       Mr. Ankur S. Kulkarni, AOR

     For Respondent(s)
                                       Mr.   Vikramjit Banerjee, Ld ASG
                                       Mr.   P.V. Yogeswaran, Adv
                                       Mr.   Nachiketa Joshi, Adv
                                       Mr.   Sughosh Subramanyam, Adv
                                       Mr.   Raj Bahadur Yadav, AOR

                                       Mrs. Anil Katiyar, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Hearing of these appeals is expedited.

List these appeals in the second week of July, 2022.

For the time being, the application(s) for stay is disposed Digitally signed by DEEPAK SINGH Date: 2021.08.23 of.

19:01:54 IST Reason:

(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)