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State of Bihar - Section

Section 217 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

217. Instruction to an supervision of building workers working on a pile driving equipment:

- The employer shall ensure at construction site of a building or other construction work that every building worker on a pile driving equipment is given instructions regarding safe work procedure to be followed in pilling operation and is supervised by a responsible person throughout such work.