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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(8)(c) in Maharashtra Electricity Regulatory Commission (Standards of Performance of Distribution Licensees, Period for Giving Supply and Determination of Compensation) Regulations, 2014

(c)for "Rural Areas" within sixty (60) months.