Section 5(3) in The M.P. State University Service Rules, 1983
(3)Notwithstanding anything to the contrary contained in sub-rules (1) and (2), if in the opinion of the [State Government] [Substituted by Notification No. 808-99-C-3-XXXVIII, dated 23-3-1999.], the exigencies of Service so require, he may, in consultation with the Commission, adopt such methods of recruitment to the service, other than those prescribed in sub-rule (1) as he may, by an order issued in this behalf, specify.
