Bombay High Court
Arif Hussain Attar Muzaffar ... vs Traffic Engineer, Nagpur Municipal ... on 18 March, 2019
1803fa879.16.odt
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
FIRST APPEAL NO.879/2016
Arif Hussain Attar Muzaffar Hussain (Dead) through L.Rs. Samina wd/o Arif
Hussain Attar and others
...Versus...
Traffic Engineer, Nagpur Municipal Corp. Civil Lines, Nagpur and another
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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CORAM : ARUN D. UPADHYE, J.
DATE : 18/03/2019 Time of four months is granted for filing private paper-book.
JUDGE Wadkar, P.S. ::: Uploaded on - 18/03/2019 ::: Downloaded on - 19/03/2019 05:58:46 :::