Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 115(5)] [Section 115] [Entire Act] Union of India - Subsection Section 115(5)(a) in The States Reorganisation Act, 1956 (a)the division and integration of the services among the new States and the States of Andhra Pradesh and Madras; and