Gujarat High Court
M/S Om Shanti Impex & 3 vs Bank Of India & on 13 October, 2017
Author: S.G. Shah
Bench: S.G. Shah
C/SCA/19244/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 19244 of 2017
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M/S OM SHANTI IMPEX & 3....Petitioner(s)
Versus
BANK OF INDIA & 1....Respondent(s)
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Appearance:
DHRUVKUMAR S CHAUHAN, ADVOCATE for the Petitioner(s) No. 1 - 4
MANASVI THAPAR, ADVOCATE for the Petitioner(s) No. 1 - 4
MR BHARAT JANI, CAVEATOR for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE S.G. SHAH
Date : 13/10/2017
ORAL ORDER
NOTICE returnable on 08.11.2017. Respondent no.1 is appearing through Caveator, he may want to file reply. He may do so on or before 08.11.2017.
(S.G. SHAH, J.) VARSHA Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Oct 14 01:47:38 IST 2017