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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(2) in Bihar Unorganized Workers Social Security Rules, 2015

(2)Words and expressions used and not defined in these rules but defined in the Act shall have the same meanings respectively assigned to them in the Act.Chapter-2 Constitution of Bihar Unorganized Workers Social Security Board.