Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Gujarat - Subsection Section 36(2) in The Gujarat University Act, 1949 (2)[ The Executive Council shall cause every such college or institution to be inspected from time to time by the inspection committee.] [Sub-section (2) was inserted by Gujarat 6 of 1973, section 33 (3).]
