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[Cites 0, Cited by 0] [Section 308] [Entire Act]

Union of India - Subsection

Section 308(1) in Rules of Procedure and Conduct of Business in Lok Sabha

(1)There shall be a Committee on Public Accounts for the examination of accounts showing the appropriation of sums granted by the House for the expenditure of the Government of India, the annual finance accounts of the Government of India and such other accounts laid before the House as the Committee may think fit.