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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(u) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(u)"University, campus", in relation to a University, means the area of the University at its headquarters, which was immediately before the commencement of this Act, defined as the University campus of the existing University or as may, from time to time, be defined as the University campus by the State Government by notification in the Official Gazette.