Delhi High Court - Orders
Copies Etc. Anbumani Ramadoss vs Supdt. Of Police ( Central Bureau Of ... on 8 May, 2025
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ANBUMANI RAMADOSS .....Petitioner
Through: Mr. Mukul Gupta, Senior Advocate
with Mr. Vibhor Garg, Mr. Tushar
Gupta, Mr. Sumit K Mishra,
Advocates.
versus
SUPDT. OF POLICE ( CENTRAL BUREAU OF
INVESTIGATION) .....Respondent
Through: Mr. Ravi Sharma, SPP for CBI with
Mr. Ishann Bhardwaj, Mr. Swapnil
Choudhary and Ms. Madhulika Rai
Sharma, Advocates.
CORAM:
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 08.05.2025 There is a part-heard matter going on, therefore, the present matter is adjourned to 01.09.2025.
RAVINDER DUDEJA, J MAY 8, 2025/vd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 23:12:40