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Delhi High Court - Orders

Copies Etc. Anbumani Ramadoss vs Supdt. Of Police ( Central Bureau Of ... on 8 May, 2025

                          $~8
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.M.C. 4443/2015 & CRL.M.A. 6594/2024 DIRETIONS,
                                    CRL.M.A. 6595/2024 EXEMPTION FROM FILING CERTIFIED
                                    COPIES ETC.
                                    ANBUMANI RAMADOSS                                                                .....Petitioner
                                                                  Through:            Mr. Mukul Gupta, Senior Advocate
                                                                                      with Mr. Vibhor Garg, Mr. Tushar
                                                                                      Gupta, Mr. Sumit K Mishra,
                                                                                      Advocates.

                                                                  versus

                                    SUPDT. OF POLICE ( CENTRAL BUREAU OF
                                    INVESTIGATION)                          .....Respondent
                                                  Through: Mr. Ravi Sharma, SPP for CBI with
                                                            Mr. Ishann Bhardwaj, Mr. Swapnil
                                                            Choudhary and Ms. Madhulika Rai
                                                            Sharma, Advocates.

                                    CORAM:
                                    HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                        ORDER

% 08.05.2025 There is a part-heard matter going on, therefore, the present matter is adjourned to 01.09.2025.

RAVINDER DUDEJA, J MAY 8, 2025/vd This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 23:12:40