Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Rajasthan - Subsection Section 99(e) in Rajasthan District Board Account Rules (e)In cases in which money due by the Board is paid by Postal Money Order, the cost of remittance shall in the absence of any special rule or order to the contrary be borne by the payee.
