Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Tamilnadu - Subsection Section 53(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (2)The caves of the building shall have a height of not less than [3.10 m.] [Substituted by G. O Ms. No. 3999, Home, dated the 23rd November 1962.].
