Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 9 in Nagaland Forest Products Limited (Acquisition of Shares) Act, 1982 9. Examination of claims. - On receipt of the claims made under Section 8, the Commissioner shall examine the claims in relation to each share.
