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State of Goa - Section

Section 10 in The Goa, Housing Board Act, 1968

10. Temporary absence of members.

- If any member of the Board is by infirmity or otherwise rendered temporarily incapable of carrying out his duties or is absent on leave or otherwise not involving the vacation of his appointment, the Government may appoint another person to officiate for him and to carry out his functions under this Act or any rules or regulations made thereunder.