Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 10A(2)] [Section 10A] [Entire Act] State of West Bengal - Subsection Section 10A(2)(b) in West Bengal Apartment Ownership Act, 1972 (b)by an order in writing giving reasons therefor, accept or reject the declaration, the amendment or the instrument, and