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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Himachal Pradesh - Subsection

Section 13(2)(a) in Himachal Pradesh Apartment Ownership Act, 1978

(a)after holding such inquiry, as it may consider necessary for the purpose, examine the declaration, the amendment or the instrument, as the case may be, to ascertain whether -
(i)the property concerned comes within the purview of this Act, and
(ii)the declaration, the amendment or the instrument is in order;