Section 2(g) in Assam Health (Prohibition of Manufacturing, Trade, Advertisement, Storage, Distribution, Sale and Consumption of Zarda, Gutkha, Panmasala etc. Containing Tobacco and/or nicotine) Act, 2013
(g)"sale" , with all its grammatical variations and cognate expressions, means any transfer of property in goods by one person to another, whether for cash or on-credit, or by way of exchange, and whether wholesale or retail includes an agreement for sale, and offer for sale and exposure for sale;
