Section 3(ii) in Telangana State Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2017
(ii)The seat matrix regarding the Convener & Management Quota seats in each Speciality in each Medical/Dental College shall be prepared by the University every year before counseling and any additional seats permitted by the MCI/DCI and the University will be included in the Counseling process.
