Rajasthan High Court - Jodhpur
Indian Railway Dalit Catering ... vs Union Of India (2023/Rjjd/015450) on 16 May, 2023
Author: Nupur Bhati
Bench: Nupur Bhati
[2023/RJJD/015450]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 18501/2019
1. Indian Railway Dalit Catering Cooperative Society Ltd.,
Through The General Secretary, Ashutosh Dadhich S/o
Shri Rajendra Prasad Dadhich, Age 40 Years, R/o 2-Bha-
21, Madhuban Housing Board, Jodhpur. (Tea Trolley,
Refreshment Trolley, Omlet Trolley, Refreshment Stall
Platform No. 1, Refreshment Stall Platform No. 2/3 At Abu
Road Railway Station).
2. Tejumal And Sons, Through Is Partner, Gordhan Kumar S/
o Tejumal, Age 62 Years, By Caste Sindhi, R/o 20-B, Sai
Baba Colony, Ajmer (Tea Trolley No. 20 And Refreshment
Stall P.f. No. 1).
3. Bhupendra Hari Lal And Sons Refreshment Stall, Through
Is Partner, Smt. Safi Neelaben W/o Shri Bhupendra Bhai,
Age 58 Years, By Caste Patel, R/o B-3, Nilmant
Apartment, Part-1, Gurukul Ahmadabad (Refreshment
Stall P.f. No. 2/3 And Refreshment Stall P.f. No. 1 At Abu
Road Railway Station).
4. Prem Lata Sharma W/o Shri Rajendra Prasad Sharma,
Aged About 70 Years, By Caste Brahmin, R/o Brahampuri,
Ajmer (Tea Trolley No. 13 At Abu Road Railway Station).
5. M/s. Sheela Bhatt (Contractor), Rohitash Bhatt S/o Shri
Prakash Bhatt (Vendor) Age 65 Years, R/o D/48, Patel
Colony, Abu Road, (Refreshment Stall P.f. No.1 At Abu
Road Railway Station).
6. Ramkishan And Sons, Through Is Partner, Yogendra
Maheshwari S/o Shri Ram Kishan, Age 58 Years, R/o 20,
Maheshwari Colony, Pal Link Road, Jodhpur (Tea Trolley
No. 12 At Abu Road Railway Station).
7. G.b. Thingore, Through Is Partner, G.b. Thingore S/o Shri
Bharo Singh Sargara, Age 52 Years, R/o Near Arbuda Gas
Agency, Gandhi Nagar, Abu Road, (Meat Trolley At Abu
Road Railway Station).
8. Suresh Kumar And Sons, Through Is Partner, Suresh
Kumar S/o Shri Khemchand Lalwani, Age 52 Years, R/o
Sindhi Colony, Abu Road, (Refreshment Stall P.f. No. 2/3
At Udaipur Railway Station).
9. Rajesh Kumar S/o Shri Khemchand Lalwani, Aged About
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[2023/RJJD/015450] (2 of 3) [CW-18501/2019]
46 Years, R/o 12, Sindhi Colony, Abu Road (Refreshment
Stall P.f. No. 1 Abu Road Railway Station).
10. M/s. Hariram Meena, Through Its License Holder Vijay
Singh Meena S/o Shri Hariram Meena, Age 28 Years, R/o
410 Ch, Marwar Junction, (Refreshment Stall P.f. No. 1 At
Marwar Junction Railway Station).
11. Smt. Hameeda Khatun W/o Late Shri Ahmed Khan, Aged
About 75 Years, R/o Near Head Post Office, Marwar
Junction, (Refreshment Stall P.f. No. 2/3 At Marwar
Junction Railway Station).
12. Narsingh Lal Agrawal S/o Sh. Shrikishan Ji, Aged About
68 Years, R/o Near Satya Narayan Mandir, Marwar
Junction, (Refreshment Stall P.f. No. 1 At Marwar Junction
Railway Station).
13. Dudaram S/o Shri Bhabhuta, Aged About 62 Years, R/o
Rabariyo Ka Bas, Bali Road, Khudala Phalna, Falna. (Tea
Trolley No. 1 And 2 At Falna Railway Station).
14. Govind Ram S/o Tulsi Ram, Aged About 70 Years, R/o
306, Sarvoday Nagar, Pali. (M/s Tulsiram Govindram
Refreshment Stall Platform No. 1 At Pali Railway Station).
15. Nasir Khan S/o Sh. Abdul Rehman, Aged About 55 Years,
R/o Behind Cooperative, Marwar Junction. (Omlet Trolley
At Marwar Junction Railway Station).
16. M/s. Jignesh Kumar Parmar, Jignesh Kumar S/o Late Sh.
Keshav Lal, Age 35 Years, R/o Old Bazar, Karjan, District
Baroda (Gujarat). (Refreshment Stall At Platform No. 2/3
At Marwar Junction Railway Station).
17. Manoj Advani S/o Sh. Atma Singh Advani, Aged About 54
Years, By Caste Sindhi, R/o C-204, Naney Garden, Near
Gulmohar Habitat, Kondhwa Parvati, Pune City. Vendor
Firoz Khan S/o Sh. Noor Mohd., Age 35 Years, R/o
Opposite Narsingh Halwai, Marwar Junction. (Meat Bread
Trolley At Marwar Junction Railway Station).
18. M/s. Jaikishan Agarwal And Sons, Through Its Partner
Krishna Mohan S/o Shri Jaikishan, Age 44 Years, By Caste
Agarwal, R/o 2593, Neelkanth Road, Ward No. 7, Falna.
(Refreshment Stall At Platform No. 1 Falna Railway
Station).
----Petitioners
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[2023/RJJD/015450] (3 of 3) [CW-18501/2019]
Versus
1. Union Of India, Through The General Manager, North
West Railways, Jaipur.
2. The Railway Board, Through Its Chairman, New Delhi.
3. Indian Railway Catering And Tourism Corporation Limited,
Through Its Managing Director, 9Th Floor, Bank Of Baroda
Building, 16 Sansad Marg, New Delhi-110001.
4. Regional Manager, Indian Railway Catering And Tourism
Corporation Limited (West Zone), Jaipur.
5. Divisional Railway Manager, North West Railway, Jodhpur.
6. Divisional Railway Manager, North West Railway, Ajmer.
----Respondents
For Petitioner(s) : Mr. Naresh Singh
HON'BLE DR. JUSTICE NUPUR BHATI
Order 16/05/2023
1. Learned counsel for the petitioners submit that respondents have issued communication dated 09.11.2022 vide which permission has been granted for using LPG Gas booking at Railway Stations mentioned in the communication.
2. Learned counsel for the petitioner submits that on account of said communication, the instant writ petition has become infructuous.
3. Accordingly, the writ petition is dismissed as having rendered infructuous. Stay petition is also dismissed.
4. All other pending applications also stand disposed of.
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