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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

(2)The Town Vending Committee shall not summarily reject the applicant ion without living the applicant an opportunity to rectify deficiencies, if any and hearing him.