Section 42(2) in The M.P. Prakoshtha Swamitva Rules, 1976
(2)The................condominium shall have elevators .................devoted to the transportation of the owners and their guests *and.............for freight service, or auxiliary purposes. Owners and tradesmen are expressly required to utilise exclusively a freight or service elevator for transporting packages, merchandise or any other objects that may affect the comfort or well-being of the passengers of the elevators dedicated to the transportation of owners, resident and guests.**
