Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 40] [Entire Act] State of Rajasthan - Subsection Section 40(4) in The Rajasthan Shops and Commercial Establishments Act, 1958 (4)The power to make rules conferred by this Section is subject to the condition of the rules being made after previous publication.
