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State of Rajasthan - Section

Section 18 in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

18. Form of statement of compensation.

- The amount of compensation due to intermediary shall be determined and recorded by the Collector in [Form IX (Form IX) or in Form IX-A (Form IX-A)] [Substituted by Notification No. F. 1(14) Revenue A/60, dated 10.3.1961-Supplement No. 15. dated 13.3.1961.].